LAWS(UTN)-2019-2-135

AFAQ ALI Vs. STATE OF UTTARAKHAND

Decided On February 14, 2019
Afaq Ali Appellant
V/S
STATE OF UTTARAKHAND Respondents

JUDGEMENT

(1.) Mr. Bilal Ahmed, Advocate for the applicants.

(2.) Ms. Manisha Rana Singh, Assistant Government Advocate for the State of Uttarakhand.

(3.) Mohd. Umar, Advocate for respondent nos. 2 and 3.