(1.) Admit.
(2.) Sri Paresh Tripathi, learned Chief Standing Counsel for the State of Uttarakhand takes notice for respondent nos. 1 to 6, 8 and 9.
(3.) Sri Vinay Kumar, learned counsel takes notice for respondent no. 7.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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