(1.) Admit.
(2.) Notices on behalf of respondent nos. 1 & 2 have been accepted by Sri S.S. Adhikari, learned A.G.A., who prays for and is granted three weeks time to file counter affidavit.
(3.) Issue notice to respondent no.3 returnable within three weeks.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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