LAWS(UTN)-2009-11-34

VIVEK SHARMA Vs. STATE OF UTTARAKHAND

Decided On November 25, 2009
VIVEK SHARMA Appellant
V/S
STATE OF UTTARAKHAND Respondents

JUDGEMENT

(1.) MRS . Indu Sharma, learned counsel for the applicant.

(2.) MR . S.S. Adhikari, learned AGA for the State of Uttarakhand.

(3.) MR . C.K. Sharma, learned counsel for the respondent no. 2.