(1.) The writ petition originally contained the following reliefs:
(2.) Subsequently, by way of an Amendment Application, which was allowed on 02.06.2015, relief nos. (i-a) and (i-b) were added, which read as follows:
(3.) Very briefly put, the case of the petitioner is as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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