(1.) List has been revised.
(2.) None appears for the respondent no.6 to assist the Court, hence this Court has no option except to proceed ex parte in his absence.
(3.) The petitioner has filed the writ petition for the following reliefs:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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