(1.) Mr. Atul Kumar Bansal, Advocate for the petitioner.
(2.) Mr. P.C Bisht, Standing Counsel for the State.
(3.) It is not disputed that the impugned demarcation has been carried out by the Tehsildar.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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