DHARNIDHAR SHARMA Vs. STATE OF UTTARAKHAND & OTHERS

JUDGEMENT

(1.) Mr. R. P. Nautiyal, Senior Advocate assisted by Mr. A.P. Singh, Advocate for the revisionist.

(2.) Mr. J. S. Virk, Assistant Government Advocate for the State.

(3.) Mr. S. P. S. Panwar, Senior Advocate assisted by Mr. Siddhartha Sah, Mr. Narendra Bali, Advocates for the private respondents.