LAWS(UTN)-2018-6-89

TAUSEEF Vs. DISTRICT MAGISTRATE/COLLECTOR, HARIDWAR AND OTHERS

Decided On June 19, 2018
Tauseef Appellant
V/S
District Magistrate/Collector, Haridwar And Others Respondents

JUDGEMENT

(1.) Mr. Bilal Ahmad, Advocate, for the petitioner.

(2.) Mr. S.R. Joshi, Standing Counsel, for the State/respondents no. 1 and

(3.) Mr. M.S. Bisht, Advocate, for the SBI/respondent no.