(1.) Mr. Navnish Negi, Advocate, for the petitioner.
(2.) Mr. Lalit Sharma, Standing Counsel takes notice for the respondent no.1.
(3.) Mr. Pankaj Purohit, Dy. Advocate General takes notice for the State/respondent nos.2 to 4.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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