(1.) By means of this writ petition, petitioner has sought following relief:-
(2.) Brief facts of the case are as under:-
(3.) Sri Bishan Dutt (since deceased), who is survived by his wife Smt. Sushila and son Dinesh Chandra, respondent Nos. 2 and 3, respectively, also purchased 4 Bigha land from Sri Jeet Singh S/o Natha Singh comprised in plot No. 8 Min, 12 Min, 13 Min, 14 Min and 27 Min situate in Village Devipura Mulia, Tehsil Ramnagar, District Nainital by a registered sale deed dated 12.06.1979.