BHALOTIA ENTERPRISES Vs. STATE OF UTTARAKHAND AND OTHERS

JUDGEMENT

(1.) This review application is pending since long. Application was listed on 21.12.2017, on which day, following order was passed:

(2.) Again on 001.2018 following order was passed:

(3.) Review application has been filed by the petitioner/review applicant for reviewing the judgment passed by this Court on 31.12.2009. Further prayer is made to recall the judgment and order dated 31.12.2009.