(1.) NONE present for the petitioners.
(2.) SHRI Bhupendra Bisht, Advocate holding brief of Shri S. S. Chauhan, and Shri M. A. Khan, learned counsel for respondents, are present.
(3.) SHRI S. S. Yadav, learned counsel for the third party/applicants, has moved application No. 438 of 2008.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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