LAWS(UTN)-2008-3-123

WAHIDULLAH KHAN Vs. STATE

Decided On March 18, 2008
WAHIDULLAH KHAN Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) MR. Alok Singh, Senior Advocate for the petitioner.

(2.) MR. L. P. Naithani, Advocate General with Mr. J. P. Joshi, Chief Standing Counsel for the respondents.

(3.) LIST this case on 25th March, 2008. By then, the respondents shall file a detailed Supplementary Affidavit informing this Court about the latest position and status as obtained.