STATE OF UTTARANCHAL Vs. MINING ASSOCIATES

JUDGEMENT

(1.) Since similar controversy is involved in all the four appeals, therefore, they are being decided by this common judgment,

(2.) In A.O. No. 633/2006, judgment and order dated 19-11-2005, passed by District Judge, Pithoragarh in O.S. No. 19/2003, has been challenged.

(3.) A.O. No. 634/2005, has been preferred against the judgment and order dated 19-11-2005, passed by District Judge, Pithoragarh, in O.S. No. 17/2003.