HIMALAYAN CHARITABLE TRUST Vs. VICE CHANCELLOR

JUDGEMENT

(1.) Sri S.N. Babulkar, Senior Advocate, with Sri Anil Kumar Bisht, learned Counsel for the petitioner and Sri Vinod Nautiyal, Advocate, learned Counsel for the respondents-University.

(2.) Heard. Admit the writ petition.

(3.) Learned Counsel for the parties have urged that the matter being urgent, the writ petition be disposed of finally today.