ORIENTAL INSURANCE COMPANY LTD Vs. RENU JOGENDRA SINGH

JUDGEMENT

(1.) CASE called out.

(2.) SRI Deepal Rawat, learned counsel for the appellant/insurance Company and Sri R. P. Nautiyal, learned counsel for the respondents / claimants are present before the Court.

(3.) BOTH the parties have agreed that this case be finally decided. Heard learned counsel for the parties and perused the record.