(1.) None is present for the appellants. Heard Shri V.D. Bishen, counsel for the respondent.
(2.) On 4.4.2008 when the case was listed, I have passed the following order:
(3.) In view of the aforesaid, I have no option except to decide the appeal on merits.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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