(1.) Petitioner has approached this Court seeking following relief:
(2.) Briefly put, the case of the petitioner is as follows:
(3.) We have already passed an interim order on 07.04.2017 directing protection be granted to the petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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