(1.) Writ Petition (S/B) No. 370 of 2017
(2.) Briefly put, the case of the petitioner is as follows:
(3.) The reliefs sought by the petitioner in this case are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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