(1.) Appellants are the respondents in the writ petition.
(2.) The short facts, not in dispute, are as follows:
(3.) We heard Mr. Pradeep Joshi, learned Standing Counsel on behalf of the State/appellants and Mr. M.S. Bhandari, learned counsel on behalf of the writ petitioner/respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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