(1.) Heard.
(2.) By means of this writ petition, the petitioner seeks following reliefs:-
(3.) Learned senior counsel for the petitioner drew attention of this Court to Annexure No. 1 which reads as follows:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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