ARUNA DHIRAJ Vs. STATE OF UTTARAKHAND & OTHERS

JUDGEMENT

(1.) Petitioner has approached this Court challenging order dated 17.10.2015 issued by Accounts Officer (Head Quarter), Uttarakhand Pey Jal Sansadhan Development and Construction Corporation, Dehradun. A further direction is sought for commanding respondent Nos. 1 to 5 to pay family pension to the petitioner with effect from September, 2015 along with arrears with interest @ 18% per annum and also to release Medical claim / reimbursement which is unpaid till date.

(2.) Briefly put, the case of the petitioner is as follows:

(3.) Counter affidavit is filed on behalf of respondent No. 6 to which, again, petitioner has filed a rejoinder affidavit.