(1.) Heard learned counsel for the parties.
(2.) Application for Leave to Appeal filed in Special Appeal No. 578 of 2017 is allowed. Leave is granted.
(3.) These Appeals being connected, we are disposing of the same by the following common judgment.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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