(1.) There was no representation for the revisionist on the last date. Today, Mr. Rajendra Singh Negi, Advocate appeared on behalf of the revisionist and sought adjournment.
(2.) Prayer for adjournment is rejected.
(3.) Heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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