LAWS(UTN)-2017-1-88

RAJENDRA SINGH MALIK & ANOTHER Vs. MANAGING DIRECTOR, UTTARAKHAND TRANSPORT CORPORATION, DEHRADUN & OTHERS

Decided On January 09, 2017
Rajendra Singh Malik And Another Appellant
V/S
Managing Director, Uttarakhand Transport Corporation, Dehradun And Others Respondents

JUDGEMENT

(1.) Mr. Amish Tewari, Advocate, present for the petitioners.

(2.) Mr. Ashish Joshi, Advocate, present for respondent Nos.1 to 3.

(3.) Mr. D.S. Patni, Advocate, present for respondent No. 4.