THE NEW INDIA ASSURANCE COMPANY Vs. DALEEP SINGH

JUDGEMENT

(1.) Since the identical question of law is involved in all these appeals titled above hence, are being taken up together for adjudication notwithstanding AO Nos. 560/2016, 569/2016 & 568/2016 have arisen out of an accident dated 27.6.2012 with Maruti Van Omni (8 seater) bearing no. DL-2C-N-1446 skidded off from the road causing the accident, wherein the persons seated inside the vehicle either lost their life or injured. Master Vikram Kumar @ Vickky was seriously injured in the accident, the AO No. 57/2015 pertains to an accident occurred on 19.9.2013 where a Maruti 800 Alto bearin no. UP29-0051 skidded off from the road in District Champawat, where on Smt. Maya Devi, seated inside the vehicle, lost her life.