(1.) By means of present application under Section 482 Cr.P.C., the applicants seek following reliefs, among others:
(2.) Notice was issued to the respondent. None has turned up on her behalf.
(3.) It appears that the complainant is not interested in prosecuting the accused / applicant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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