LAWS(UTN)-2017-11-85

RUPESH KUMAR Vs. STATE OF UTTARAKHAND & ANOTHER

Decided On November 23, 2017
RUPESH KUMAR Appellant
V/S
State of Uttarakhand and another Respondents

JUDGEMENT

(1.) Mr. Gaurav Singh, Advocate, present for the applicant.

(2.) Ms. Mamta Joshi, Brief Holder, present for the State of Uttarakhand/respondent No.1.

(3.) Mr. Prem Prakash Bhatt, Advocate, present for the respondent No.2.