LAWS(UTN)-2017-12-72

SMT. RAJBALA TONK Vs. ADDITIONAL DISTRICTSESSIONS JUDGE

Decided On December 04, 2017
Smt. Rajbala Tonk Appellant
V/S
Additional Districtsessions Judge Respondents

JUDGEMENT

(1.) Mr. Arvind Vashishta, Senior Advocate assisted by Mr. Bharat Singh Mehra, Advocate, present for the petitioner.

(2.) Ms. Seema Shah, Brief Holder, present for the State/respondent no. 1.

(3.) Mr. Rakesh Thapliyal, Advocate with Mr. Xitij Kaushik, Advocate, present for respondent no. 2.