(1.) Petitioner has approached this Court seeking the following reliefs:
(2.) Briefly put, the case of the petitioner is as follows:
(3.) We have heard Mr. Bhupesh Kandpal, learned counsel for the petitioner and Mr. Paresh Tripathi, learned Chief Standing Counsel for the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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