JASVEER Vs. STATE OF UTTARAKHAND

Referred Judgements :-

GURCHARAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
CHANDRIKA PRASAD SINGH VS. STATE OF BIHAR [REFERRED TO]
DUDH NATH PANDEY VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF HARYANA VS. SHER SINGH [REFERRED TO]
STATE OF MAHARASHTRA VS. NARSINGRAO GANGARAM PIMPLE [REFERRED TO]
BIRAD MAL SINGHVI VS. ANAND PUROHIT [REFERRED TO]
BINAY KUMAR SINGH MIRTUNJAY SHARMA RAJDEO SHARMA MADAN MOHAN SHARMA KRISHAN KUMAR SHARMA BULAK SHARMA SURENDRA PRASAD SINGH ALIAS GODIL SHARMA VS. STATE OF BIHAR [REFERRED TO]
SHASHIKANT SINGH VS. TARKESHWAR SINGH [REFERRED TO]
JAYANTIBHAI BHENKARBHAI VS. STATE OF GUJARAT [REFERRED TO]
RAJENDRA SINGH VS. STATE OF U P [REFERRED TO]
BABLOO PASI VS. STATE OF JHARKHAND [REFERRED TO]
JARNAIL SINGH VS. STATE OF PUNJAB [REFERRED TO]
BALRAJE ALIAS TRIMBAK VS. STATE OF MAHARASHTRA [REFERRED TO]
ABDUL SAYEED VS. STATE OF MADHYA PRADESH [REFERRED TO]
KAILAS VS. STATE OF MAHARASHTRA [REFERRED TO]
DURBAL VS. STATE OF U P [REFERRED TO]
STATE OF U P VS. NARESH [REFERRED TO]
BHAJAN SINGH ALIAS HARBHAJAN SINGH VS. STATE OF HARYANA [REFERRED TO]
GHANCHI VORA SAMSUDDIN ISABHAI VS. STATE OF GUJARAT [REFERRED TO]
BAMI BEWA VS. KRUSHNA CHANDRA SWAMI alias GOCHHAYAT [REFERRED TO]
SAKHI RAM VS. PRESIDING OFFICER LABOUR COURT [REFERRED TO]
RAJA JANAKI NATH ROY VS. JYOTISH CHANDRA ACHARYA CHOWDHURY [REFERRED TO]
RADHA KRISHAN TICKOO VS. BHUSHAN LAL TICKOO [REFERRED TO]
JAGAN NATH VS. MOTI RAM AND ORS. [REFERRED TO]