(1.) Heard learned counsel for the parties.
(2.) There is delay of 140 days in filing the Appeal. The delay condonation application is not opposed by Mr. D.K. Joshi, learned counsel for the writ petitioner.
(3.) Appellants are the official respondents in the writ petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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