GEETA KAKE Vs. ASHIYA & OTHERS

JUDGEMENT

(1.) Both these appeals are interconnected together hence are taken up together.

(2.) Learned counsels of both the parties have heard finally on the legal issue which is involved in the matter so are being finally disposed of as herein below.The following sole substantial question of law shall determine the controversy between the parties:

(3.) Before embarking further to adjudicate this issue, I think it is pertinent to lay down the brief background of this litigation.