LAWS(UTN)-2017-5-57

DARSHANA GAIRA Vs. STATE OF UTTARAKHAND & OTHERS

Decided On May 31, 2017
Darshana Gaira Appellant
V/S
State of Uttarakhand and others Respondents

JUDGEMENT

(1.) Since in these writ petitions common question of law arise, we are disposing of the same by the following common judgment.

(2.) Prayers in the Writ Petition (S/B) No.195 of 2017 are as follows:-

(3.) Prayers in the Writ Petition (S/B) No.190 of 2017 are as follows:-