(1.) Petitioner has approached this Court seeking the following reliefs:
(2.) The case of the petitioner is as follows:
(3.) While entertaining the writ petition, this Court issued notice to private respondents 3, 4, 5 and 6 and also to Investigating Officer for filing parawise reply. Subsequently, on 11.04.2017, application for impleading Central Bureau of Investigation was allowed by the Court. Private respondents 4, 5 and 6 filed their counter affidavit as well as supplementary counter affidavit. Central Bureau of Investigation also filed counter affidavit. No counter affidavit has been filed by the Investigating Officer. But, in connected Suo Moto PIL No. 21 of 2017- In the matter of Custodial Death of Late Ziyauddin Raza (Minor), Investigating Officer, Mr. B.S. Dhoni has filed an affidavit.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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