LAWS(UTN)-2017-11-101

POOJA BAHUKHANDI Vs. STATE OF UTTARAKHAND & ANOTHER

Decided On November 30, 2017
Pooja Bahukhandi Appellant
V/S
State of Uttarakhand and another Respondents

JUDGEMENT

(1.) Mr. Shailendra Nauriyal, Advocate, present for the applicant.

(2.) Mr. S.K. Chaudhary, Deputy Advocate General, present for the State/respondent no. 1.

(3.) Mr. Pawan Mishra, Advocate, present for respondent no. 2.