COL. A.K. SOOD Vs. UNION OF INDIA

JUDGEMENT

(1.) SRI Ajay Veer Pundir, Advocate for the Petitioner.

(2.) PETITIONER Col. A.K. Sood has filed this writ petition for the following reliefs:

(3.) PETITIONER Col. A.K. Sood retired from Indian Army after attaining the age of superannuation i.e. 54 years sometime in the year 2005. The Petitioner was granted reemployment for a period of two years vide order dated 13 -10 -2005 (Annexure - 1) and the said period of two years is to expire on 15 -12 -2007. The Petitioner appears to have applied for further extension of his re -employment and the same has been refused by the Respondents vide orders dated 14 -11 -2007 and 15 -11 -2007.