LAWS(UTN)-2007-8-19

RAJEEV MOHAN SHARMA Vs. STATE OF UTTARAKHAND

Decided On August 07, 2007
Dr. Rajeev Mohan Sharma Appellant
V/S
State of Uttarakhand and Anr. Respondents

JUDGEMENT

(1.) THEY are heard.

(2.) PETITIONER Dr. Rajeev Mohan Sharma has filed this writ petition for the following relief 's:

(3.) PETITIONER Dr. Rajeev Mohan Sharma applied for the post of Veterinary Medical Officer in response to the Advertisement dated 26 -02 -2006. As per the said Advertisement, the last date for submitting the application, was 27 -03 -2006. The Petitioner's application stands rejected vide Office Memorandum dated 23 -04 -2007 (Annexure 8).