SANTOSH KUMAR Vs. STATE OF UTTARAKHAND AND ORS.

JUDGEMENT

(1.) MR . L.P. Naithani, Advocate General, with Sri Subhash Upadhyaya, Brief Holder for the Respondents Nos. 1 and 2.

(2.) PETITIONER Santosh Kumar has filed this writ petition styled as 'Public interest Litigation' for the following reliefs:

(3.) THE Petitioner is an employee of H.N.B. Garhwal University and has filed several writ petitions against the Chancellor, Vice Chancellor of the University and the University styled as 'Public Interest Litigation' in the past.