(1.) MR . B.M. Pingal, Advocate for the Appellant.
(2.) THEY are heard on the Delay Condonation Application.
(3.) THEREFORE , the Delay Condonation Application is allowed and the delay of 23 days, in filing the appeal, is hereby condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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