(1.) Sri Ramji Srivastava, the learned Counsel for the petitioner, is heard on admission.
(2.) Admit.
(3.) Sri Amit Bhatt, the learned Additional Government Advocate takes notice on behalf of respondents 1 & 2 and prays for and is granted three weeks4 time for filing counter affidavit.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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