TEJI BAI Vs. DARSHAN KAUR

JUDGEMENT

(1.) This writ petition has been filed under Article 227 of the Constitution of India with the following prayers:-

(2.) Heard Mr. Siddhartha Singh, learned counsel appearing for the petitioners - defendants (legal representatives of the deceased defendant no.1).

(3.) Mr. Siddhartha Singh, Advocate, submitted that on 29/10/2005, this Court passed the Order in Writ Petition Misc. Single No.1287 of 2005:-