LAWS(UTN)-2026-5-5

MEHARBAN Vs. SATE OF UTTARAKHAND

Decided On May 25, 2026
MEHARBAN Appellant
V/S
Sate of Uttarakhand Respondents

JUDGEMENT

(1.) Mr. Gaurav Singh, learned counsel for the Applicants.

(2.) Mr. Manoj Bhatt, learned Brief Holder for the State of Uttarakhand.

(3.) Mr. Susheel Kumar, learned counsel for Respondent No. 2.