(1.) The present petition has been filed under Article 227 of the Constitution of India with the following prayers :-
(2.) Heard Mr. Rajendra Arya, learned counsel for the petitioner.
(3.) The said prayer is an innocuous prayer.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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