(1.) Heard learned counsel for the parties.
(2.) Petitioners have filed the instant Writ Petition seeking the following reliefs :
(3.) Petitioners have annexed documents to show that they are major and have married each other out of their own sweet will.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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