(1.) At the time the appeal was entertained by the Coordinate Bench, the following order dtd. 7/1/2026 was passed:
(2.) Mr. Yogesh Tiwari, learned Addl. C.S.C. for the State/respondent nos. 1 & 4.
(3.) Mr. Rahul Consul, learned counsel for respondent nos.2 & 3.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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