SEBASTINA Vs. OUSEPH, KOCHERIAL HOUSE THYCATTUSSERY

JUDGEMENT

(1.) Heard Smt. Prabha Naithani, Advocate, for the appellant.

(2.) None appeared for the respondents despite sufficient service.

(3.) It transpires that Sr. Kavita Kocheriyil, formerly known as Mini K.O.'s estate/accounts, passed away leaving her Will, whereby she had appointed Sr. Karuna Kuruvantham and her successors and authorised representative to be the sole executor of her estate/accounts.