IQBAL SINGH Vs. STATE OF UTTARAKHAND AND OTHERS

Referred Judgements :-

POOJA PAL VS. UNION OF INDIA & OTHERS [REFERRED]
CENTRAL BUREAU OF INVESTIGATION VS. RAJESH GANDHI [REFERRED]
SECRETARY MINOR IRRIGATION AND RURAL ENGG SERVICES UP VS. SAHNGOO RAM ARYA [REFERRED]
M C ABRAHAM VS. STATE OF MAHARASHTRA [REFERRED]
SAKIRI VASU VS. STATE OF U P [REFERRED]
MOHAMMAD YASIN VS. STATE NCT OF DELHI [REFERRED]
RUBABBUDDIN SHEIKH VS. STATE OF GUJARAT [REFERRED]
STATE OF WEST BENGAL VS. COMMITTEE FOR PROTECTION OF DEMOCRATIC [REFERRED]
NARMADA BAI VS. STATE OF GUJARAT [REFERRED]
SAMAJ PARIVARTAN SAMUDAYA VS. STATE OF KARNATAKA [REFERRED]
VINAY TYAGI VS. IRSHAD ALI @ DEEPAK [REFERRED]
DHARAM PAL VS. STATE OF HARYANA & ORS. [REFERRED]