LAWS(UTN)-2016-6-101

LEELA DASILA Vs. STATE OF UTTARAKHAND & OTHERS

Decided On June 21, 2016
Leela Dasila Appellant
V/S
State of Uttarakhand and others Respondents

JUDGEMENT

(1.) Mr. G.D. Joshi, Advocate, present for the petitioner.

(2.) Mr. T.P.S.Takuli, Brief Holder, present for the State/respondent no.1.

(3.) Mr. Pankaj Negi, Advocate, holding brief of Mr. N.S. Negi, Advocate, for the respondent no.3.